COMMISSIONER OF INCOME TAX Vs. PLAZA HOTELS (P.) LTD.
LAWS(SC)-2018-3-168
SUPREME COURT OF INDIA
Decided on March 16,2018

COMMISSIONER OF INCOME TAX Appellant
VERSUS
Plaza Hotels (P.) Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petitions are dismissed.;


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