PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. E SMART SYSTEMS PVT. LTD

LAWS(SC)-2018-12-114

SUPREME COURT OF INDIA

Decided on December 03,2018

Principal Commissioner Of Income Tax Appellant

VERSUS

M/S. E Smart Systems Pvt. Ltd Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending applications shall stand disposed of.;