MANOJ KUMAR BABULAL AGRAWAL Vs. THE SECRETARY INCOME TAX SETTLEMENT COMMISSION AND ANOTHER
LAWS(SC)-2018-3-153
SUPREME COURT OF INDIA
Decided on
March 26,2018
Manoj Kumar Babulal Agrawal
Appellant
VERSUS
The Secretary Income Tax Settlement Commission And Another
Respondents
JUDGEMENT
-
(1.) Leave granted.;
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