COMMISSIONER OF INCOME TAX Vs. M/S. LEO FASTENERS

LAWS(SC)-2018-3-151

SUPREME COURT OF INDIA

Decided on March 28,2018

COMMISSIONER OF INCOME TAX Appellant

VERSUS

M/S. Leo Fasteners Respondents

A.K.SIKRI,J. - (1.) Delay condoned.
(2.) The special leave petitions are dismissed.
(3.) Pending applications, if any, stand disposed of.;