UNION OF INDIA AND ANOTHER Vs. KUNDAN CARE PRODUCTS LTD. ETC.
LAWS(SC)-2018-3-141
SUPREME COURT OF INDIA
Decided on March 19,2018

UNION OF INDIA AND ANOTHER Appellant
VERSUS
Kundan Care Products Ltd. Etc. Respondents

JUDGEMENT

RANJAN GOGOI,J. - (1.) Heard the learned counsel for the petitioners and perused the relevant material.
(2.) Delay condoned.
(3.) Application for exemption from filing certified copy of the impugned order is allowed.;


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