DEPUTY COMMISSIONER OF INCOME TAX Vs. COCHIN INTERNATIONAL AIRPORT LTD.

LAWS(SC)-2018-7-167

SUPREME COURT OF INDIA

Decided on July 27,2018

DEPUTY COMMISSIONER OF INCOME TAX Appellant

VERSUS

COCHIN INTERNATIONAL AIRPORT LTD. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petitions are dismissed.
(3.) Signature Not Verified Pending applications, if any, stand disposed of.;