INCOME TAX OFFICER WARD 23 (4), NEW DELHI Vs. SKY VIEW CONSULTANTS PVT. LTD.
LAWS(SC)-2018-8-165
SUPREME COURT OF INDIA
Decided on August 17,2018

Income Tax Officer Ward 23 (4), New Delhi Appellant
VERSUS
Sky View Consultants Pvt. Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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