PATANJALI YOGPEETH TRUST Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT

LAWS(SC)-2018-11-134

SUPREME COURT OF INDIA

Decided on November 26,2018

Patanjali Yogpeeth Trust Appellant

VERSUS

COMMISSIONER OF CENTRAL EXCISE, MEERUT Respondents

- (1.) Delay condoned.
(2.) We are not inclined to interfere with the impugned order.
(3.) The appeal is accordingly dismissed.;