PR. COMMISSIONER OF INCOME TAX CENTRAL-1, KOLKATA Vs. JIS FOUNDATION
LAWS(SC)-2018-8-164
SUPREME COURT OF INDIA
Decided on
August 06,2018
Pr. Commissioner Of Income Tax Central-1, Kolkata
Appellant
VERSUS
Jis Foundation
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No. 6216 of 2016.;
(2.) Leave granted.
(3.) Tag with Civil Appeal No. 6216 of 2016.;
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