PRINCIPAL COMMISSIONER OF INCOME Vs. MS. HARPREET KAUR, L/H OF VIRENDER SINGH KOCHAR

LAWS(SC)-2018-5-118

SUPREME COURT OF INDIA

Decided on May 04,2018

Principal Commissioner of Income Appellant

VERSUS

Ms. Harpreet Kaur, L/H Of Virender Singh Kochar Respondents

- (1.) Heard.
(2.) Delay condoned.
(3.) The special leave petitions are dismissed.;