PR. COMMISSIONER OF INCOME TAX, PANAJI Vs. M/S. PARADISE INLAND SHIPPING PVT. LTD.
LAWS(SC)-2018-4-191
SUPREME COURT OF INDIA
Decided on April 23,2018

Pr. Commissioner Of Income Tax, Panaji Appellant
VERSUS
M/S. Paradise Inland Shipping Pvt. Ltd. Respondents

JUDGEMENT

- (1.) Heard learned counsel for the petitioner.
(2.) Delay condoned.
(3.) We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.;


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