PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHAKTI FOUNDATION
LAWS(SC)-2018-3-167
SUPREME COURT OF INDIA
Decided on
March 16,2018
Principal Commissioner Of Income Tax
Appellant
VERSUS
Shakti Foundation
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted. Tag with Civil Appeal No.2595/2015.;
(2.) Leave granted. Tag with Civil Appeal No.2595/2015.;
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