ORIENTAL INSURANCE CO LTD Vs. USHA BHAGCHANDANI & ORS
LAWS(SC)-2018-2-126
SUPREME COURT OF INDIA
Decided on February 13,2018

ORIENTAL INSURANCE CO LTD Appellant
VERSUS
Usha Bhagchandani And Ors Respondents

JUDGEMENT

Kurian Joseph, J. - (1.) Issue notice.
(2.) Ms. Vandana Sehgal, learned counsel, appears and accepts notice for the caveator/Respondent No.1, in both the petitions.
(3.) Heard learned counsel for the parties.;


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