DEPUTY COMMISSIONER OF INCOME TAX Vs. WIPRO LTD.

LAWS(SC)-2018-3-150

SUPREME COURT OF INDIA

Decided on March 28,2018

DEPUTY COMMISSIONER OF INCOME TAX Appellant

VERSUS

WIPRO LTD. Respondents

KURIAN JOSEPH,J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) Post along with Civil Appeal No.4446/2016.;