ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2 AND ANOTHER Vs. RADHASWAMI SALT WORKS

LAWS(SC)-2018-3-140

SUPREME COURT OF INDIA

Decided on March 16,2018

Asst. Commissioner Of Income Tax, Central Circle 2 And Another Appellant

VERSUS

Radhaswami Salt Works Respondents

- (1.) Heard
(2.) Delay condoned.
(3.) The special leave petition is dismissed.;