PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. VAISHNODEVI REFOILS AND SOLVEX
LAWS(SC)-2018-7-166
SUPREME COURT OF INDIA
Decided on July 09,2018

Principal Commissioner Of Income-Tax Appellant
VERSUS
Vaishnodevi Refoils And Solvex Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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