PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. VAISHNODEVI REFOILS AND SOLVEX
LAWS(SC)-2018-7-166
SUPREME COURT OF INDIA
Decided on July 09,2018
Principal Commissioner Of Income-Tax
Appellant
VERSUS
Vaishnodevi Refoils And Solvex
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
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