COMMISSIONER OF INCOME TAX, EXEMPTION Vs. BHARATI VIDYAPEETH

LAWS(SC)-2018-7-162

SUPREME COURT OF INDIA

Decided on July 23,2018

Commissioner Of Income Tax, Exemption Appellant

VERSUS

BHARATI VIDYAPEETH Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending applications, if any, stand disposed of.;