PR. COMMISSIONER OF INCOME TAX, 2 DELHI Vs. M/S. BEST INFRASTRUCTURE (INDIA) PVT. LTD.
LAWS(SC)-2018-5-127
SUPREME COURT OF INDIA
Decided on
May 14,2018
Pr. Commissioner Of Income Tax, 2 Delhi
Appellant
VERSUS
M/S. Best Infrastructure (India) Pvt. Ltd.
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Tag with SLP(C) No. 12126 of 2018.;
(2.) Tag with SLP(C) No. 12126 of 2018.;
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