JUDGEMENT
ABHAY MANOHAR SAPRE,J. -
(1.) This appeal is filed by the accused(A1) against the final judgment and order dated 28.02.2012
passed by the High Court of Judicature at
Allahabad in Criminal Appeal No. 1649 of 1983 by
which the appeal filed by the appellant herein was
dismissed.
(2.) In short, the case of the prosecution is as follows.
(3.) On 25.12.1980 around 5 P.M, Siya Ram (deceased) and his son Kripal (PW2) were going to
a place called " Baithak " in a village Bishnodi (PS
Patiyali) from their house. When they reached near
the hut of one Ram Vilas, the appellant (Ramvir)
along with five persons namely (1) Bhoorey (2) Satya
Ram (3) Shaitan Singh (4) Ram Das and (5)
Jagdamba Prasad armed with guns/rifles came
there and surrounded Siya Ram and fired shots
from their guns/rifles. Siyaram on receiving
injuries fell down and succumbed to the injuries.;
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