THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHANUPRASAD D. TRIVEDI
LAWS(SC)-2018-5-117
SUPREME COURT OF INDIA
Decided on
May 04,2018
The Principal Commissioner Of Income Tax
Appellant
VERSUS
Bhanuprasad D. Trivedi
Respondents
JUDGEMENT
-
(1.) Heard.
(2.) Delay condoned.
(3.) The special leave petitions are dismissed.;
(2.) Delay condoned.
(3.) The special leave petitions are dismissed.;
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