THE COMMISSIONER OF INCOME TAX Vs. M/S. NEW DELHI TELEVISION LTD

LAWS(SC)-2018-3-149

SUPREME COURT OF INDIA

Decided on March 28,2018

THE COMMISSIONER OF INCOME TAX Appellant

VERSUS

M/S. New Delhi Television Ltd Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application stands disposed of.;