PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1 Vs. ADAMINE CONSTRUCTION (P.) LTD.

LAWS(SC)-2018-9-182

SUPREME COURT OF INDIA

Decided on September 14,2018

Principal Commissioner Of Income Tax, Central-1 Appellant

VERSUS

Adamine Construction (P.) Ltd. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending applications, if any, shall stand disposed of.;