HCL TECHNOLOGIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
LAWS(SC)-2018-3-139
SUPREME COURT OF INDIA
Decided on March 13,2018

HCL TECHNOLOGIES LTD. Appellant
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) To be heard early.;


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