MARWADI RAJASTHAN EDUCATION SOCIETY, LATUR Vs. STATE OF MAHARASHTRA & ANR
LAWS(SC)-2018-7-85
SUPREME COURT OF INDIA
Decided on
July 23,2018
Marwadi Rajasthan Education Society, Latur
Appellant
VERSUS
State Of Maharashtra And Anr
Respondents
JUDGEMENT
Kurian Joseph, J. -
(1.) Delay condoned.
(2.) Leave granted.
(3.) Heard learned counsel for the appellant.;
(2.) Leave granted.
(3.) Heard learned counsel for the appellant.;
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