Arijit Pasayat, J. - (1.) Leave granted.
(2.) Challenge in this appeal is to the order passed by a Division Bench of the Allahabad High Court dismissing the Civil Miscellaneous Writ Petition No. 18497 of 1994. The dispute related to fixation of seniority.
(3.) It is not necessary to go into the factual aspects in detail as the writ petition was disposed of in a summary manner observing as follows : " This is a writ petition challenging the final seniority list. We have heard counsel for the parties. The seniority has been given from the date of confirmation. We see no illegality. The writ petition is dismissed." ;