SHIVNATH PRASAD Vs. STATE OF BIHAR
LAWS(SC)-2008-11-161
SUPREME COURT OF INDIA (FROM: PATNA)
Decided on November 28,2008

SHIVNATH PRASAD Appellant
VERSUS
STATE OF BIHAR Respondents

JUDGEMENT

Arijit Pasayat, J. - (1.) Heard
(2.) Leave granted.
(3.) Challenge in this appeal is to the judgment of a learned Single Judge of the Patna High Court dismissing the revision petition filed by the appellant.;


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