STATE OF A.P. Vs. SREE RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LIMITED
LAWS(SC)-2008-5-254
SUPREME COURT OF INDIA
Decided on
May 09,2008
STATE OF A.P.
Appellant
VERSUS
Sree Rayalaseema Alkalies And Allied Chemicals Limited
Respondents
JUDGEMENT
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(1.) ISSUE notice. Stay of refund.;
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