JUDGEMENT
ARIJIT PASAYAT, J. -
(1.) LEAVE granted.
(2.) THE issues in the present appeal are similar with those which form the subject matter of challenge in the appeal arising out of SLP (C) 21538 of
2006. The appeal has been disposed of by a separate order today. The present appeal is also disposed of on the same terms as were indicated in
the appeal relating to SLP (C) 21538 of 2006.;
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