LAXMI RAM Vs. BIETSHWAR SINGH
LAWS(SC)-2008-8-171
SUPREME COURT OF INDIA
Decided on August 29,2008
LAXMI RAM
Appellant
VERSUS
Bietshwar Singh
Respondents
JUDGEMENT
- (1.) Application for substitution is allowed.
(2.) Leave granted.
(3.) Heard learned counsel for the parties.;
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