STATE OF UTTAR PRADESH Vs. ANAND SINGH

LAWS(SC)-2008-4-146

SUPREME COURT OF INDIA

Decided on April 16,2008

STATE OF UTTAR PRADESH Appellant

VERSUS

ANAND SINGH Respondents

- (1.) Heard learned counsel for the parties.
(2.) Delay condoned.
(3.) Leave granted.;