- (1.) Appellant was convicted and sentenced to undergo rigorous imprisonment for life on the charge of murder of his wife Mala Borthakur and adopted daughter Munni @ Mayuri. He was residing with the first deceased at Sibnath Bhattacharya Lane, Chiring Chapari in the town of Dibrugarh.
(2.) He is an Engineer by profession. At about 4.00/5.00 p.m. on 25.5.1999, when he returned from his place of work, he allegedly knocked the main door of the house. There was no response. He called his immediate neighbour Pranab Kumar Borah (PW1).
(3.) PW1, whose house is separated only by a wall, opened the window and asked him as to what had happened. To that the appellant allegedly replied "they are not opening the door". He responded thereto saying that "they are perhaps sleeping". He went to the rear side of the premises. He found the same open.;