SWARAN SINGH Vs. STATE
LAWS(SC)-2008-8-58
SUPREME COURT OF INDIA (FROM: DELHI)
Decided on August 18,2008

Swaran Singh And Ors Appellant
VERSUS
State Through Standing Counsel And Anr Respondents

JUDGEMENT

MARKANDEY KATJU, J. - (1.) Leave granted.
(2.) This appeal has been filed against the impugned judgment and order dated 22.01.2007 passed by the High Court of Delhi in Criminal Revision Petition Nos. 285 -287 of 2006.
(3.) Heard learned counsel for the parties and perused the record.;


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