PATEL RAJNIKANT DHULABHAI Vs. PATEL CHANDRAKANT DHULABHAI
LAWS(SC)-2008-8-59
SUPREME COURT OF INDIA
Decided on August 18,2008

PATEL RAJNIKANT DHULABHAI Appellant
VERSUS
PATEL CHANDRAKANT DHULABHAI Respondents

JUDGEMENT

- (1.) IT is stated that the name, Brijesh R Chauhan is wrongly mentioned in the judgment. The correct name is 'brijesh K Chauhan'.
(2.) ACCORDINGLY, the name, Brijesh R Chauhan be read as 'brijesh K Chauhan'. List after four weeks.;


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