UDAY GOPINATH POWALE Vs. RESHU UDAY POEALE

LAWS(SC)-2008-2-201

SUPREME COURT OF INDIA

Decided on February 04,2008

UDAY GOPINATH POWALE Appellant

VERSUS

RESHU UDAY POEALE Respondents

JUDGEMENT

- (1.) Let the time to complete the arbitration proceedings be extended till 31st October, 2008. I.A. No. 3/2007, application for extension of time for disposal of arbitration proceedings, is disposed of accordingly.;

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