JUDGEMENT
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(1.) LIST on 7-11-2008. IA No. 2164 (1st Report of CEC)
(2.) IN this matter M/s S.K. Sarawagi and Company, in District Kanker (Chhattisgarh) proposes to have mining of iron ore in the forest land. CEC has filed its report and
raised certain objections.
The Director General of Forests shall pass appropriate orders. Records be made available to DGF for taking appropriate decision within a period of six weeks. IA as
regards the applicant is disposed of accordingly.
(3.) M /s Suzlon Energy Ltd. proposes to divert 41.78 ha of forest land for the purpose of establishing 26.40 MW wind power project. CEC has examined the matter and FAC has
also given its report.;
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