D. RANGANAYAKULU Vs. SUPERINTENDENT ENGINEER, NSRC O&M
LAWS(SC)-2008-2-234
SUPREME COURT OF INDIA (FROM: ANDHRA PRADESH)
Decided on February 07,2008

D. Ranganayakulu Appellant
VERSUS
Superintendent Engineer, Nsrc OAndM Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) These appeals are directed against the judgment and order dated 1/11/2004 passed by the High Court of Judicature of Andhra Pradesh at Hyderabad in CRP No.4880/2003 and AAO No.3514/2003.
(3.) Briefly stated, the facts are as follows.;


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