JUDGEMENT
S. H. Kapadia, J. -
(1.) Leave granted in S.L.P. (C) No. 18371 of 2006.
(2.) In this batch of civil appeals we are concerned with two types of matters - one concerning perpetual sub-lease and the other concerning lease.
(3.) The lead matter is Civil Appeal Nos.6802-6806 of 2003 - Municipal Corporation of Delhi vs. M/s. Shashnak Steel Industries Pvt. Ltd. which concerns Perpetual sub-lease dated 20.2.81. Similarly the lead matter for the other set of civil appeals is Civil Appeal No. 1011 of 2005 - Municipal Corporation of Delhi v. M/s. Gauri Constructions Co. CIVIL APPEAL NOS. 6802-6806 OF 2003;
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