EASTERN EQUIPMENT AND SALES LTD Vs. ING YASH KUMAR KHANNA

LAWS(SC)-2008-4-193

SUPREME COURT OF INDIA (FROM: DELHI)

Decided on April 30,2008

EASTERN EQUIPMENT AND SALES LTD Appellant

VERSUS

ING YASH KUMAR KHANNA Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Rejoinder Affidavit filed by the appellant be taken on record.;