CHITRA Vs. DEEPAK K RANGACHAR
LAWS(SC)-2008-2-198
SUPREME COURT OF INDIA
Decided on February 29,2008

CHITRA Appellant
VERSUS
DEEPAK K.RANGACHAR Respondents

JUDGEMENT

- (1.) THIS matter was referred to the Mediation Centre for settlement.
(2.) TRANSFER petition stands disposed of in terms of the report dated 18. 2. 2008 submitted by the Centre.;


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