DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD.

LAWS(SC)-2008-3-246

SUPREME COURT OF INDIA

Decided on March 19,2008

DEPUTY COMMISSIONER OF INCOME TAX Appellant

VERSUS

KARNATAKA BANK LTD. Respondents

- (1.) Heard Learned Counsel on both sides.
(2.) Delay condoned.
(3.) Leave granted.;