STAR INDIA PVT LTD Vs. TELECOM REGULATORY AUTH OF INDIA AND ORS
LAWS(SC)-2008-1-194
SUPREME COURT OF INDIA
Decided on
January 03,2008
STAR INDIA PVT LTD
Appellant
VERSUS
Telecom Regulatory Auth Of India And Ors
Respondents
JUDGEMENT
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(1.) Heard.
(2.) No merit. The special leave petitions are dismissed.
(3.) We, however, make it clear that we are not expressing any opinion on the maintainability of the Writ Petition.;
(2.) No merit. The special leave petitions are dismissed.
(3.) We, however, make it clear that we are not expressing any opinion on the maintainability of the Writ Petition.;
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