JUDGEMENT
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(1.) Upon hearing counsel the Court made the following
(2.) We have received the report submitted by the Joint Secretary to the Government of India and Convenor dated 12 th August, 2008. Let copies of the report be supplied to Mr. Ranjit Kumar, Learned Senior counsel, (A.C.), Mr. G.E. Vahanvati, learned Solicitor General and learned counsel appearing for MCD, DDA, Delhi Government, NDMC and NCRT Board. The response to the report, if any, shall be filed within ten days.
(3.) List this matter on 15th September, 2008.
I.A. No. 22 in W.P.(C) No. 4677/1985 and W.P.(C) Nos. 263, 264, 563, 569, 610, 464, 266, 450 and 470 of 2006 and 212 & 229/2008 shall be taken up on 30th September, and 1st October, 2008 for hearing. I.A......../2008;
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