STATE OF ANDHRA PRADESH Vs. BILAL AHMED KALOO

LAWS(SC)-1997-8-102

SUPREME COURT OF INDIA

Decided on August 06,1997

STATE OF ANDHRA PRADESH Appellant

VERSUS

BILAL AHMED KALOO Respondents

- (1.) There is no ground for condoning the delay. Hence, we reject this petition of appeal.;