BERHAMPUR UNIVERSITY Vs. SAILABALA PADHI
LAWS(SC)-1997-4-95
SUPREME COURT OF INDIA (FROM: ORISSA)
Decided on
April 21,1997
BERHAMPUR UNIVERSITY
Appellant
VERSUS
SAILABALA PADHI
Respondents
JUDGEMENT
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(1.) Leave granted.
(2.) We have heard learned counsel on both sides.
(3.) The appeal by special leave arises from the judgment of the Division Bench of the Orissa High Court, made on September 11, 1996 in O.J.C. No. 8420 of 1993.;
(2.) We have heard learned counsel on both sides.
(3.) The appeal by special leave arises from the judgment of the Division Bench of the Orissa High Court, made on September 11, 1996 in O.J.C. No. 8420 of 1993.;
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