EXECUTIVE ENGINEER JAL NIGAM CENTRAL STORES DIVISION U P Vs. SURESHA NAND JUYAL ALIAS MUSA RAM

LAWS(SC)-1997-3-44

SUPREME COURT OF INDIA

Decided on March 14,1997

EXECUTIVE ENGINEER,JAL NIGAM CENTRAL STORES DIVISION,UTTAR PRADESH Appellant

VERSUS

SURESHA NAND JUYAL ALIAS MUSA RAM Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have learned counsel on both sides.;