- (1.)Heard counsel for the parties.
(2.)Leave granted.
(3.)A disciplinary enquiry was held against the respondent wherein the disciplinary authority imposed upon him the punishment which may best be set out in the words of the disciplinary authority himself.
"Accordingly, it is ordered that 3 years' approved service of Constable Baldev Singh No. 54/cp is forfeited with permanent effect. His present pay which is rs. 510. 00 is reduced to Rs. 465. 00. Order may be booked. Copy of this order be supplied to him free of costs. "