AGRICULTURE PRODUCE MARKET COMMITTEE GONDAL Vs. GIRDHARBHAI RAMJIBHAI CHHANIYARA

LAWS(SC)-1997-5-68

SUPREME COURT OF INDIA (FROM: GUJARAT)

Decided on May 05,1997

AGRICULTURAL PRODUCE MARKET COMMITTEE Appellant

VERSUS

GIRDHARBHAI RAMJIBHAI CHHANIYARA Respondents

- (1.) Leave granted.
(2.) Application for intervention is allowed.
(3.) We have heard the learned Counsels for both sides.;