K K SHARMA Vs. KULWANT SINGH

LAWS(SC)-1997-4-36

SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)

Decided on April 25,1997

K.K.SHARMA Appellant

VERSUS

KULWANT SINGH Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;