COMMISSIONER OF INCOME TAX Vs. LACHHMAN DAS VEERABHANDAS

LAWS(SC)-1997-12-147

SUPREME COURT OF INDIA

Decided on December 18,1997

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Lachhman Das Veerabhandas Respondents

- (1.) THE civil appeal is dismissed. There shall be no order as to costs.;