INSPECTOR GEN. OF REGISTRATION & STAMPS GOVT. OF A.P. Vs. R. VENKATADRI SHARMA
LAWS(SC)-1987-3-101
SUPREME COURT OF INDIA
Decided on
March 02,1987
Inspector Gen. Of Registration And Stamps Govt. Of A.P.
Appellant
VERSUS
R. Venkatadri Sharma
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Special leave granted subject to the , condition that the appellant will meet the cost of the respondent regardless of the ultimate decision, of the appeal.;
(2.) Special leave granted subject to the , condition that the appellant will meet the cost of the respondent regardless of the ultimate decision, of the appeal.;
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